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[Cites 0, Cited by 0] [Section 177] [Entire Act]

State of Goa - Subsection

Section 177(4) in The Goa, Daman And Diu Land Revenue Code, 1968

(4)When the evidence is given in English, such officer may take it down in that language with his own hand, and an authenticated translation of the same in such language as may be prescribed shall be made and shall form part of the record.