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[Cites 0, Cited by 0] [Section 72(3)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(3)(g) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(g)one member of the Weighmen and Hammals operating in the market area holding licence from the Market Committee to be nominated on the recommendation of the Chairman;