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State of Maharashtra - Section

Section 2 in Maharashtra Apartment Ownership Rules, 1972

2. Definitions.

- [(1)] [Inserted by G. N. of 14.3.1974.] In these rules, unless the context requires otherwise :-(a)"Act" means the Maharashtra Apartment Ownership Act, 1970;[* * * *] [Deleted by G. N. of 14.3.1974.](b)[] [Renumbered by G. N. of 14.3.1974.] "Form" means a form appended to these rules;(c)[] [Renumbered by G. N. of 14.3.1974.] "Section" means a section of the Act.
(2)[ Words and expressions used in these rules but not defined therein shall have the meaning respectively assigned to them in the Act.] [Inserted by G. N. of 14.3.1974.]