Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(2) in Maharashtra Apartment Ownership Rules, 1972 (2)[ Words and expressions used in these rules but not defined therein shall have the meaning respectively assigned to them in the Act.] [Inserted by G. N. of 14.3.1974.]
