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[Cites 0, Cited by 0] [Section 85] [Entire Act]

Bengal Presidency - Subsection

Section 85(1) in The Calcutta Hackney-Carriage Act, 1919

(1)Notwithstanding anything contained in this Act, a hackney-carriage registered under this Act in any town or local area outside Calcutta may ply for hire in any place outside Calcutta within a radius of six miles from such town or local area.