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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Himachal Pradesh - Subsection

Section 89(1) in Himachal Pradesh Municipal Election Rules, 2015

(1)Immediately after an oath is made or an allegiance is subscribed to the elected members under rule 88, the Deputy Commissioner or any other officer authorized by him not below the rank of Sub-Divisional Officer (Civil) shall preside over the meeting for the conduct of elections to the officer of President.