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State of Kerala - Section

Section 81 in Kerala Veterinary and Animal Sciences University Act, 2010

81. Repeal and Saving.

(1)The Kerala Veterinary and Animal Sciences University Ordinance, 2010 (44 of 2010) is hereby repealed.
(2)Notwithstanding such repeal anything done or deemed to have done any action taken or deemed to have been taken under the said Ordinance shall be deemed to have been done or taken under this Act.