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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Kerala - Subsection

Section 81(2) in Kerala Veterinary and Animal Sciences University Act, 2010

(2)Notwithstanding such repeal anything done or deemed to have done any action taken or deemed to have been taken under the said Ordinance shall be deemed to have been done or taken under this Act.