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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(2)The Chancellor shall, by virtue of his office, be the Head of the University and shall, if present, preside over the Convocations of the University for conferring degrees and other ceremonial functions. The Chancellor may, if he feels appropriate, call the meeting of the Governing Body at any time and address it.