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[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Bihar - Subsection

Section 55(3)(b) in Bihar Factories Rules, 1950

(b)Stopping and stating handles or other controls shall be of such design and so positioned as to prevent the operator's hand or fingers from striking against any moving part or any other part of the machine.