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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(2) in The Rajasthan Boiler Operation Engineers' Rules, 1967

(2)The testimonials shall be signed by a responsible person [xxx] [Notification No. F. 11(3) Sharm/66, dated 29.6.1996-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 5.7.1996, vide G.SR. 32 = 1996 RSCS/Part II/ Page 297/H. 355] when the candidate was employed and be countersigned by the Owner, Agent, Manager or Secretary of the Mill, Factory, or Workshop or by such other person as the State Government may prescribe in this behalf.