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State of Rajasthan - Section

Section 28 in The Rajasthan Boiler Operation Engineers' Rules, 1967

28. Candidate to produce satisfactory testimonial.

(1)No candidate shall be admitted to an examination who cannot produce satisfactory testimonials certifying his experience, ability, sobriety and general good conduct for the whole period of his qualifying service, as specified in Rule 32. Any break in the period of qualifying service shall be accounted for. Such testimonials shall clearly state that the capacity in which the candidate was employed, whether as an Apprentice Engineer, Supervisor, Assistant Engineer or Engineer and the period of such employment stating the dates between which the candidate was so employed.
(2)The testimonials shall be signed by a responsible person [xxx] [Notification No. F. 11(3) Sharm/66, dated 29.6.1996-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 5.7.1996, vide G.SR. 32 = 1996 RSCS/Part II/ Page 297/H. 355] when the candidate was employed and be countersigned by the Owner, Agent, Manager or Secretary of the Mill, Factory, or Workshop or by such other person as the State Government may prescribe in this behalf.
(3)Candidates who have undergone a course of training at an Engineering College or Technical Institution must produce either the diploma of the Institution or a certificate from the Principal or superintendent of the Institution giving the period devoted in completing the course.
(4)The testimonial in respect of service on a steamship may be signed by the Chief Engineer and countersigned by the Master of the Vessel or may be in the form of a seaman's discharge certificate issued by a Shipping Master.
(5)The testimonial of service rendered on railway boilers, or boilers belonging to a Government department or local bodies, shall be signed by a responsible officer under whom the candidate has directly served and countersigned by the head of the department concerned.