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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(7) in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(7)The candidates or their authorized representatives will wait for their turn in order of merit. They will be called in small groups of 10-20 to the counselling hall where they shall exercise their option for allotment of any one of the available seats and the same will be allotted to them. The allotment letter will be issued on payment of security deposit (Bank Draft payable to Director, Medical Education, Chhattisgarh, Raipur) as prescribed in rule 15(3)(1).