Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(i) in Notifications under - The Industries (Development And Regulation) Act, 1951 (i)within the Standard Urban Area Limit as determined in the Census of India 1981, of a city having a population of more than 10 lakhs; or
