Section 3 in Notifications under - The Industries (Development And Regulation) Act, 1951
3. The industrial undertaking is not located or proposed to be located;
(i)within the Standard Urban Area Limit as determined in the Census of India 1981, of a city having a population of more than 10 lakhs; or(ii)within the Municipal limits of a city with a population of more than 5 lakhs; as determined in the said Census.
