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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(2) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(2)The Deputy Comptroller shall receive a salary in the scale (of Rs. 1100-50-1500 per month) (from 1-4-1976 upto 31-3-1981) (and) Rs. 1860-60-2100-75-2400-100-2500-125/2-2625 per month (from 1-4-1981 onwards) or in a special case, where the circumstances so justify and/or when the person is already in employment or retired, such other higher pay and allowances as may be determined in consultation with the State Government or Parent Body.