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State of Chattisgarh - Section

Section 11 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

11. Deputy Comptroller-His emoluments, powers and duties.

(1)The Deputy Comptroller shall be a whole time salaried officer and shall be appointed by the Vice-Chancellor as provisions in the relevant Statutes.
(2)The Deputy Comptroller shall receive a salary in the scale (of Rs. 1100-50-1500 per month) (from 1-4-1976 upto 31-3-1981) (and) Rs. 1860-60-2100-75-2400-100-2500-125/2-2625 per month (from 1-4-1981 onwards) or in a special case, where the circumstances so justify and/or when the person is already in employment or retired, such other higher pay and allowances as may be determined in consultation with the State Government or Parent Body.
(3)The Deputy Comptroller shall perform such functions and duties including those pertaining to accounts and finances of the Vishwavidyalaya as may be assigned to him from time to time by Statutes, regulations, delegation of powers and by the Comptroller and the Vice-Chancellor and in respect of such functions or duties assigned to him, the Deputy Comptroller shall be directly responsible to the officer concerned.