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State of Punjab - Section

Section 4 in The Punjab Ex-servicemen Corporation (General) Rules, 1982

4. [ House Rent Allowance. - (1) The Chairman shall be entitled to a sum not exceeding one thousand rupees per mensem in case he sets apart a portion of his residential house for use as an office of the Corporation.

(2)The Managing Director shall be entitled to a fixed House Rent Allowance of three thousand rupees per mensem.] [Substituted vide Punjab Government Gazette LSP III dated 19.10.1992.]