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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(2) in The Punjab Ex-servicemen Corporation (General) Rules, 1982

(2)The Managing Director shall be entitled to a fixed House Rent Allowance of three thousand rupees per mensem.] [Substituted vide Punjab Government Gazette LSP III dated 19.10.1992.]