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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(B) in Punjab Urban Planning and Development Building Rules, 2018

(B)Other controls for Educational Building(s). - (i) In case of new school area of 1 acre or above, the front boundary wall shall be recessed by 6m to accommodate visitors parking within setback area.
(ii)Minimum 15% of site area shall be kept/developed as playground with minimum width of 15 m.
(iii)Upto 15 percent of the total covered area in educational buildings shall be permissible for the housing of staff or workers.
(iv)In case of large Campus/ Universities / Indian Institute of Technology (IIT) / Indian Institute of Management (IIM), upto 30% of the total covered area (F.A.R) can be utilized for residential use for essential staff and fellow accommodations by providing housing for staff, dormitories, guest houses or creche.
(v)Student Hostel shall not be count in residential component.