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State of Punjab - Section

Section 22 in Punjab Urban Planning and Development Building Rules, 2018

22. (A) Educational.

- The educational buildings shall be governed by the following norms, namely:-
Table 21: Pre Nursery / Nursery School /crèche
S.No. Parameter Permissible Limits  
I. Minimum Site area 1000 sq.m  
II. Minimum Approach Road 12 m  
III. Maximum Ground Coverage 40% of site area  
IV. Maximum Floor Area Ratio 1:1.0  
V. Setbacks around buildings Front 6m or 1/3 of the height of the building,whichever is more
    Other side 4.5m or 1/3 of the height of the building,whichever is more
VI. Parking 1.5[Equivalent Car Space per 100 square meters of the total Floor Area Ratio] [Substituted 'Equivalent Car Space per 100 square meters of the total covered area' by Notification No. G.S.R.33/P.A.11/1995/Ss.43 and 180/Amd. (3)/2019, dated 04.10.2019 (w.e.f. 12.6.2018).]
VII. Maximum number of Floors G+1  
Note. - only ground floor shall be used for academics however first floor may be used for residential, office, storage etc.
Table 22: Primary school (class 1 to 5)
S. No. Parameter Permissible Limits
I. Minimum Site area As per the norms of the affiliation authorityor 5000 sq mts whichever is more
II. Minimum Approach Road 12m
III. Maximum Ground Coverage 40% of site area
IV. Maximum Floor Area Ratio 1:1.2
V. Parking 1.5[Equivalent Car Space per 100 square meters of the total Floor Area Ratio] [Substituted 'Equivalent Car Space per 100 square meters of the total covered area' by Notification No. G.S.R.33/P.A.11/1995/Ss.43 and 180/Amd. (3)/2019, dated 04.10.2019 (w.e.f. 12.6.2018).]
VI. Maximum Height of Building below 15m
VII. Setbacks around buildings Refersub-rule (1) of rule 26of thesebuilding rules.
Table 23: High/ Senior secondary school/College or Educational Institute/Universities.
S. No. Parameter Permissible Limits  
I. Minimum Approach Road for School Within Master Plan-18m (60'-0")Outside Master Plan-12m (40'-0")
  for College/university Within Master Plan-24m (80'-0")Outside Master Plan-18m (60'-0")
II. Maximum Ground Coverage 40% of plot area  
III. Maximum Floor Area Ratio 1:1.5  
IV. Parking School, College 1.5[Equivalent Car Space per 100 square meters of the total Floor Area Ratio] [Substituted 'Equivalent Car Space per 100 square meters of the total covered area' by Notification No. G.S.R.33/P.A.11/1995/Ss.43 and 180/Amd. (3)/2019, dated 04.10.2019 (w.e.f. 12.6.2018).].
University Campus 1.0[Equivalent Car Space per 100 square meters of the total Floor Area Ratio] [Substituted 'Equivalent Car Space per 100 square meters of the total covered area' by Notification No. G.S.R.33/P.A.11/1995/Ss.43 and 180/Amd. (3)/2019, dated 04.10.2019 (w.e.f. 12.6.2018).].
V. Maximum Height of Building No Restriction subject to clearance from AirportAuthority and fulfilment of norms such as setbacks aroundbuilding, ground coverage, F.A.R., structural safety and firesafety norms.
VI. Setbacks around buildings Refersub-rule (1) of rule 26of thesebuilding rules.
(B)Other controls for Educational Building(s). - (i) In case of new school area of 1 acre or above, the front boundary wall shall be recessed by 6m to accommodate visitors parking within setback area.
(ii)Minimum 15% of site area shall be kept/developed as playground with minimum width of 15 m.
(iii)Upto 15 percent of the total covered area in educational buildings shall be permissible for the housing of staff or workers.
(iv)In case of large Campus/ Universities / Indian Institute of Technology (IIT) / Indian Institute of Management (IIM), upto 30% of the total covered area (F.A.R) can be utilized for residential use for essential staff and fellow accommodations by providing housing for staff, dormitories, guest houses or creche.
(v)Student Hostel shall not be count in residential component.