Punjab-Haryana High Court
Tejinder Singh And Others vs Haryana Staff Selection Commission And ... on 9 October, 2020
Author: Meenakshi I.Mehta
Bench: Daya Chaudhary, Meenakshi I. Mehta
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.22625 of 2019.
Date of Decision: 09th October, 2020.
Tejinder Singh & Ors.
...Petitioners
Versus
Haryana Staff Selection Commission & Ors.
...Respondents
(Heard through Video-Conferencing)
CORAM: HON'BLE MRS. JUSTICE DAYA CHAUDHARY
HON'BLE MRS. JUSTICE MEENAKSHI I. MEHTA
Present: Mr. R.K.Malik, Senior Advocate with
Mr. Samrat Malik, Advocate and
Mr. Sunil Hooda, Advocate
for the petitioners.
Mr. B.R.Mahajan, Advocate General, Haryana with
Ms. Shurti Jain Goyal, DAG, Haryana,
for the respondents.
***
MEENAKSHI I.MEHTA, J.
For orders, see the order of even date, i.e 09.10.2020 passed in LPA No.1332 of 2019, titled as "State of Haryana & Anr. vs. Shankar & Ors.".
(DAYA CHAUDHARY) (MEENAKSHI I. MEHTA)
JUDGE JUDGE
09.10.2020.
rittu
Whether speaking/reasoned: Yes/No
Whether Reportable: Yes/No
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