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[Cites 0, Cited by 0] [Section 52(5)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(5)(b) in Tamil Nadu Combined Development and Building Rules, 2019

(b)Size. - The area of habitable room shall not be less than 7.5sq.m with a minimum width of 2.4m. Pooja room, or store room shall not be taken as a habitable room]