Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9A] [Entire Act] State of Telangana - Subsection Section 9A(1) in Potti Sreeramulu Telugu University Act, 1985 (1)The Pro-Chancellor of the University shall be nominated by the Chancellor and shall hold office for a period of three years.
