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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(3) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(3)The Chief Secretary to Government, Haryana shall preside over the meetings of the Council. The Head of the Department, Agriculture and Farmers' Welfare shall be the Member-Secretary of the Council who shall forward the recommendations of the Council, along with an explanatory memorandum on the action taken or proposed to be taken thereon to the Chief Executive Officer of Pradhikaran for consideration/ decision of the Pradhikaran.