Himachal Pradesh High Court
Shankar Singh Thakur vs . Sandeep Kumar & Anr. on 11 November, 2022
Bench: Sabina, Sushil Kukreja
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Shankar Singh Thakur vs. Sandeep Kumar & Anr.
CWP No. 7291 of 2021 11.11.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for respondent No.1.
Mr. Rajesh Kumar, Advocate on behalf of Mr. V.B. Verma, Advocate, for respondent No.2.
Learned counsel for the respondent No.1 has submitted that respondent No. 1 adopts the reply filed on behalf of respondent No. 2.
List again on 14.12.2022.
Respondents are directed to produce the relevant record on the date fixed.
( Sabina ) Judge (Sushil Kukreja) Judge 11th November, 2022 (reena) ::: Downloaded on - 11/11/2022 20:35:11 :::CIS