Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Andhra Pradesh - Subsection Section 17(3) in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006 (3)maintain a record of all inspections made and action taken by him in the performance of his duties including the taking of samples.Chapter-IX Sealing, Fastening dispatch and Analysis of Samples
