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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(i) in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006

(i)A Post Graduate in Fisheries Science or Aquaculture; or Zoology; or a Graduate in Fisheries science from a university recognized by the Government; and