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State of Andhra Pradesh - Section

Section 16 in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006

16. Aquaculture Seed Inspector qualifications.

- He/She shall possesses the following qualifications:-
(i)A Post Graduate in Fisheries Science or Aquaculture; or Zoology; or a Graduate in Fisheries science from a university recognized by the Government; and
(ii)with minimum experience of 1 year in fish/shrimp/prawn seed production farms in the cadre of not less than Fisheries Development Officer in the State Fisheries Department.