(13)Licence in Form L-22 for the retail vend of Indian Liquor in duty free shop for consumption "off" the premises.(a)the licensee shall sell Indian Liquor in retail for consumption 'off' the premises to bona fide passengers going out of India, against foreign exchange; -(b)The licensee shall not sell Indian Liquor to persons employed at air- port except under the rules framed by the administration concerned;
