Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(13)] [Section 66] [Entire Act]

NCT Delhi - Subsection

Section 66(13)(b) in The Delhi Excise Rules, 2010

(b)The licensee shall not sell Indian Liquor to persons employed at air- port except under the rules framed by the administration concerned;