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State of Uttar Pradesh - Section

Section 114 in U.P. Revenue Code (Amendment) Act, 2016

114. Amendment of Section 146.

- In Section 146 of the said Code, in Hindi version, -
(a)for the words ^^'kiFki= ;k vU;Fkk ;g fl) gks tkrk gS the words ^^'kiFki= }kjk ;k vU;Fkk ;g fl) gks tkrk gS shall be substituted;
(b)in clause (b), for the words ^^gVkus csp nsus the words gVkus ;k csp nsus and for the words ^^vLFkk;h vkns'k the words vLFkk;h C;kns'k shall be substituted.