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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Uttar Pradesh - Subsection

Section 114(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in clause (b), for the words ^^gVkus csp nsus the words gVkus ;k csp nsus and for the words ^^vLFkk;h vkns'k the words vLFkk;h C;kns'k shall be substituted.