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[Cites 0, Cited by 0] [Section 34(8)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(8)(b) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(b)the coverage of the outhouse and that of the main building together shall not exceed the permissible coverage for the concerned plot;