Section 10 in Karnataka Ayurvedic, Naturopathy, Siddha, Unani And Yoga Practitioners' Registration And Medical Practitioners' Miscellaneous Provisions Act, 1961
10. Disabilities for continuing as member.
- If any member, during the period for which he has been nominated or elected,-(a)absents himself, without excuse sufficient in the opinion of the State Government, from three consecutive ordinary meetings of the Board, or(b)in the case of a member elected under clause (b) of sub-section (3) of section 3, ceases to be a registered practitioner, or(c)becomes subject to any of the disqualifications mentioned in section 9; - the State Government shall declare his office to be vacant.
