Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 9A in The Apprenticeship Rules, 1992

9A. [ Staffing pattern and qualifications of instructional staff for practical and basic training of apprentices. [Inserted by G.S.R. 190(E), dated 26.2.1999 (w.e.f. 28.2.1999). ]

- Staffing pattern and qualifications of instructional staff for imparting practical and basic training to apprentices shall be as specified in Schedule IV-A.]