Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(c) in Tamil Nadu Co-operative Societies Rules, 1988

(c)The society shall send three copies of the member's list to the Electoral Officer at least fifteen clear days prior to the date of poll.