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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Himachal Pradesh - Subsection

Section 36(2) in Himachal Pradesh Para-Veterinary Council Act, 2010

(2)The accounts of the Council shall be audited by the registered chartered accountant and the audit fee of the chartered accountant shall be such, as may be fixed by the Council, by regulations.