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[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(18)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(a)in relation to a unit, after demonstrating the Maximum Continuous Rating (MCR) or Installed Capacity (IC) through a successful trial run for 72 Hrs after notice to the distribution licensees and