Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3) in The Energy Conservation (Energy Consumption Norms and Standards for Designated Consumers, Form, Time within which, and Manner of Preparation and Implementation of Scheme, Procedure for issue or purchase of Energy Saving Certificate and Value of Per Metric Tonne of Oil Equivalent of Energy Consumed) Rules, 2012

(3)The value of per [metric tonne] [Substituted by Notification No. G.S.R. 373(E), dated 31.3.2016 (w.e.f. 30.3.2012).] of oil equivalent of energy consumed shall be reviewed every year for the purpose of sub-rule (2).[Form-A] [Substituted by Notification No. G.S.R. 373(E), dated 31.3.2016 (w.e.f. 30.3.2012).][See rule 6 (1)]Performance Assessment Document(To be filled by designated consumer)
1. Name of designated consumer  
2. Registration number  
3. Sector  
4. Sub-sector  
5. Accredited Energy Auditor  
a Name of the Empaneled Accredited Energy Auditor Firm  
b Registration number of Firm  
6. List of documents submitted (Attach a copy self attested byEnergy Manager and counter signed by Accredited Energy Auditor)  
a. Baseline data Submitted/Not submitted Date of submission
b. Form 1 of Rules, 2007 or Rules, 2008 ( ) Specify the year inthe bracket Submitted/Not submitted Date of submission
c. Form 1 of Rules, 2007 or Rules, 2008 ( ) Specify the year inthe bracket Submitted/Not submitted Date of submission
d. Form 1 of Rules, 2007 or Rules, 2008 ( ) Specify the year inthe bracket Submitted/Not submitted Date of submission
e. Form 2 of Rules, 2008 Submitted/Not submitted Date of submission
f. Form 3 of Rules, 2008 Submitted/Not submitted Date of submission
7. Specific energy consumption    
a. Specific energy consumption (baseline) as notified   toe/tonne or Net Heat Rate, kcal/kWh or Energy PerformanceIndex, as specified for a particular sector
b. Production (baseline) as notified   Tonne or Million kWh
c. Target specific energy consumption (SEC) as Notified   Toe/ tonne or Net Heat Rate, kcal/kWh or Energy PerformanceIndex, as specified for a particular sector
d. Difference of Baseline specific energy consumption (SEC) andTarget specific energy consumption (SEC) as notified   Toe/ tonne or Net Heat Rate, kcal/ kWh or Energy PerformanceIndex, as specified for a particular sector (a-c)
e. Normalized specific energy consumption (Achieved in the targetyear)   Toe/ tonne or Net Heat Rate, kcal/ kWh or Energy PerformanceIndex, as specified for a particular sector
f. Energy savings certificates to be issued or deficit   Nos [(c-e)xb] or [(ce) xb]/ 10
8. Energy Efficiency Project implemented during current cycle(Mention cycle period: …………………….)
S. No Project Year of Implementation Annual Energy Savings in Lakh kWh Annual Energy Saving in toe* Annual Energy consumption (before) in toe Annual Energy consumption (after) in toe Energy cost (Rs. per kWh or toe) Investment (Rs. crores)
a.                
b.                
c.                
d.                
e.                
f.                
* Please indicate the weighted average Gross Calorific Value (GCV) of coal considered for calculation of toe : ........ kcal/kg.Note 1: Form A may be filled in accordance with the following guidelines, namely:-Guidelines