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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(b) in Telangana State Handloom Weavers Co-Operative Society Limited (Merger of Certain Co-Operative Societies) Act, 1983

(b)'general body of the transferee society' means the general body consisting of such number of members as may be specified by the Government by notification under section 5;