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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Electricity Regulatory Commission (Interim Balancing and Settlement Code) Regulation, 2006

1. Short title, Commencement and interpretation.

(a)This Regulation may be called the Andhra Pradesh Electricity Regulatory Commission (Interim Balancing and Settlement Code) Regulation, 2006.
(b)This Regulation shall extend to the whole of Andhra Pradesh.
(c)This Regulation shall come into force on 1-12-2006.