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State of Maharashtra - Section

Section 102 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

102.

The following shall be the minimum qualifications for the post of the Registrar
(i)A master's degree at least in Second Class,
Or
(ii)A Bachelor's degree at least in Second Class in Arts, Science or Commerce and Bachelor's degree in Law of a Statutory Indian University or a degree recognised as equivalent thereto.
(iii)A person to be appointed to the post of Registrar shall have to his credit
(a)at least ten years' administrative experience in a responsible executive position in an Educational Institution, preferably in a University or in a Government Department; or
(b)at least five years' teaching experience in a College or University Department and five years' administrative experience.
(iv)Proficiency in English and in the regional language.
The Executive Council may relax the prescribed qualifications, experience and age limit in suitable cases, but this shall be clearly indicated in the advertisement.At the time of appointment, the candidate for the post of Registrar shall not be below 40 years and above 50 years of age. This age limit shall not apply to a candidate who is already in the service of the University.