Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of Maharashtra - Subsection Section 102(iii) in Selected Statutes (Statutes framed under the Bombay University Act, 1914) (iii)A person to be appointed to the post of Registrar shall have to his credit
