Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49(3)] [Section 49] [Entire Act] State of Rajasthan - Subsection Section 49(3)(ii) in First Statutes of the University of Udaipur (ii)The Dean or the Associated Dean, as the case may be, or, in the case of teachers for the School of Basic Science and Humanities, its Director;