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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Rajasthan - Subsection

Section 49(3) in First Statutes of the University of Udaipur

(3)The Selection Committee shall consist of:-
(i)Vice-Chancellor, as Chairman;
(ii)The Dean or the Associated Dean, as the case may be, or, in the case of teachers for the School of Basic Science and Humanities, its Director;
(iii)The Heads of the Department; and
(iv)Experts, not exceeding two nominated by the Vice-Chancellor from out of a panel of persons recommended by the Academic Council.