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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Haryana - Subsection

Section 81(1)(a) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

(a)the Deputy Excise and Taxation Commissioner when the order is made by an Excise Officer below the rank of Deputy Excise and Taxation Commissioner;