Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Punjab - Subsection Section 29(iii) in Punjab Apartment and Property Regulation Rules, 1995 (iii)organising seminars, workshops and conferences on town and country planning urban affairs and urban management. [Sections 32(4) and 45(2)(u).]
