Section 29 in Punjab Apartment and Property Regulation Rules, 1995
29. Utilisation of fund.
- The Punjab Urban Development Fund shall, in addition to the purposes specified in sub-section (4) of section 32, also be utilised for -(i)the upgradation and modernisation of technology in town planning and urban affairs;(ii)providing training facilities in urban management and town and country planning; and(iii)organising seminars, workshops and conferences on town and country planning urban affairs and urban management. [Sections 32(4) and 45(2)(u).]
