Delhi High Court - Orders
Ashish Institute Of Education vs Pharmacy Council Of India on 12 February, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~2, 12 to 16, 21, 23, 25 to 27, 29, 32, 33, 35, 36, 41 and 52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
2
+ W.P.(C) 1596/2021
ASHISH INSTITUTE OF EDUCATION .....Petitioner
versus
PHARMACY COUNCIL OF INDIA .....Respondent
12
+ W.P.(C) 1757/2021
IQRAA COLLEGE OF PHARMACY .....Petitioner
versus
PHARMACY COUNCIL OF INDIA .....Respondent
13
+ W.P.(C) 1768/2021
DEVI COLLEGE OF PHARMACY .....Petitioner
versus
PHARMACY COUNCIL OF INDIA .....Respondent
14
+ W.P.(C) 1832/2021
VIVEKANAND PHARMACY COLLEGE .....Petitioner
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
W.P.(C) 1596/2021& other connected matters Page 1 of 6
15
+ W.P.(C) 1833/2021
SAUMYA COLLEGE OF PHARMACY .....Petitioner
versus
PHARMACY COUNCIL OF INDIA .....Respondent
16
+ W.P.(C) 1834/2021
RBD COLLEGE OF PHARMACY .....Petitioner
versus
PHARMACY COUNCIL OF INDIA .....Respondent
21
+ W.P.(C) 1864/2021
DR. BP GUPTA COLLEGE OF PHARMACY
AND MEDICAL INSTITUTE .....Petitioner
versus
PHARMACY COUNCIL OF INDIA .....Respondent
23
+ W.P.(C) 1877/2021
SRI RAGHUNATH PRASAD SAHU
PHARMACY COLLEGE .....Petitioner
versus
PHARMACY COUNCIL OF INDIA .....Respondent
W.P.(C) 1596/2021& other connected matters Page 2 of 6
25
+ W.P.(C) 1884/2021
SCHOLARS COLLEGE OF PHARMACY .....Petitioner
versus
PHARMACY COUNCIL OF INDIA .....Respondent
26
+ W.P.(C) 1885/2021
PRIYANKA COLLEGE OF PHARMACY .....Petitioner
versus
PHARMACY COUNCIL OF INDIA .....Respondent
27
+ W.P.(C) 1888/2021
G.L. INSTITUTE OF PHARMACY .....Petitioner
versus
PHARMACY COUNCIL OF INDIA .....Respondent
29
+ W.P.(C) 1894/2021
DR. ARUN MOTGHARE COLLEGE
OF PHARMACY (B.PHARMACY) ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA .....Respondent
W.P.(C) 1596/2021& other connected matters Page 3 of 6
32
+ W.P.(C) 1901/2021
PANDIT ASHOK KUMAR MISHRA
INSTITUTE OF MEDICAL SCIENCE .....Petitioner
versus
PHARMACY COUNCIL OF INDIA .....Respondent
33
+ W.P.(C) 1903/2021
DR. ARUN MOTGHARE DIPLOMA
IN PHARMACY (D.PHARMACY) ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA .....Respondent
35
+ W.P.(C) 1906/2021
KRISHNA ANURAGINI INSTITUTE OF
MEDICAL SCIENCE .....Petitioner
versus
PHARMACY COUNCIL OF INDIA .....Respondent
36
+ W.P.(C) 1907/2021
RAMBHA COLLEGE OF PHARMACY .....Petitioner
versus
PHARMACY COUNCIL OF INDIA .....Respondent
W.P.(C) 1596/2021& other connected matters Page 4 of 6
41
+ W.P.(C) 1915/2021
RAM SAJEEVAN SAVITRI DEVI
INSTITUTE OF MEDICAL SCIENCE .....Petitioner
versus
PHARMACY COUNCIL OF INDIA .....Respondent
52
+ W.P.(C) 1934/2021
KAMAYANI PHARMACY COLLEGE .....Petitioner
versus
PHARMACY COUNCIL OF INDIA .....Respondent
Present: Mr. Sanjay Sharawat, Advocate for petitioner in Item No. 2, 12,
13, 15, 16, 21, 23 and 25 to 27.
Mr. Rana Pratap Singh, Advocate for petitioner in Item 14.
Mr. Ravi Kant, Advocate for petitioner in Item 29, 32, 33, 35, 36, 41 and 52.
Mr. Zoheb Hossain, Advocate for the respondent
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 12.02.2021 The proceedings in the matter have been conducted through video conferencing.
CM APPL. 5271/2021 in W.P.(C)1832/2021 (for interim direction) In view of the judgment of the Hon'ble Division Bench dated 22.12.2020, passed in LPA 317/2020 [Jagannath Institute of Pharmacy vs. W.P.(C) 1596/2021& other connected matters Page 5 of 6 Pharmacy Council of India & Anr.] and connected matters, this application is dismissed.
W.P.(C) 1596/2021 with W.P.(C) 1757/2021,W.P.(C) 1768/2021, W.P.(C) 1832/2021,W.P.(C) 1833/2021,W.P.(C) 1834/2021, W.P.(C) 1864/2021, W.P.(C) 1877/2021, W.P.(C) 1884/2021,W.P.(C) 1885/2021,W.P.(C) 1888/2021,W.P.(C) 1894/2021, W.P.(C) 1901/2021,W.P.(C) 1903/2021,W.P.(C) 1906/2021,W.P.(C) 1907/2021, W.P.(C) 1915/2021,W.P.(C) 1934/2021 Issue notice. Mr. Zoheb Hossain, learned counsel, accepts notice for the respondents.
List alongwith connected matters on 17.03.2021.
PRATEEK JALAN, J FEBRUARY 12, 2021 'j' W.P.(C) 1596/2021& other connected matters Page 6 of 6