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Delhi High Court - Orders

Ashish Institute Of Education vs Pharmacy Council Of India on 12 February, 2021

Author: Prateek Jalan

Bench: Prateek Jalan

$~2, 12 to 16, 21, 23, 25 to 27, 29, 32, 33, 35, 36, 41 and 52
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
2
+     W.P.(C) 1596/2021

        ASHISH INSTITUTE OF EDUCATION                    .....Petitioner

                                             versus

        PHARMACY COUNCIL OF INDIA                      .....Respondent

12
+       W.P.(C) 1757/2021

        IQRAA COLLEGE OF PHARMACY                        .....Petitioner

                                             versus

        PHARMACY COUNCIL OF INDIA                      .....Respondent

13
+       W.P.(C) 1768/2021

        DEVI COLLEGE OF PHARMACY                         .....Petitioner

                                             versus

        PHARMACY COUNCIL OF INDIA                      .....Respondent

14
+       W.P.(C) 1832/2021

        VIVEKANAND PHARMACY COLLEGE                      .....Petitioner

                                             versus

        PHARMACY COUNCIL OF INDIA & ANR.              ..... Respondents




W.P.(C) 1596/2021& other connected matters                            Page 1 of 6
 15
+       W.P.(C) 1833/2021

        SAUMYA COLLEGE OF PHARMACY                      .....Petitioner

                                             versus

        PHARMACY COUNCIL OF INDIA                     .....Respondent

16
+       W.P.(C) 1834/2021

        RBD COLLEGE OF PHARMACY                         .....Petitioner

                                             versus

        PHARMACY COUNCIL OF INDIA                     .....Respondent

21
+       W.P.(C) 1864/2021

        DR. BP GUPTA COLLEGE OF PHARMACY
        AND MEDICAL INSTITUTE                           .....Petitioner

                                             versus

        PHARMACY COUNCIL OF INDIA                     .....Respondent

23
+       W.P.(C) 1877/2021

        SRI RAGHUNATH PRASAD SAHU
        PHARMACY COLLEGE                                .....Petitioner

                                             versus

        PHARMACY COUNCIL OF INDIA                     .....Respondent




W.P.(C) 1596/2021& other connected matters                           Page 2 of 6
 25
+       W.P.(C) 1884/2021

        SCHOLARS COLLEGE OF PHARMACY                    .....Petitioner

                                             versus

        PHARMACY COUNCIL OF INDIA                     .....Respondent

26
+       W.P.(C) 1885/2021

        PRIYANKA COLLEGE OF PHARMACY                    .....Petitioner

                                             versus

        PHARMACY COUNCIL OF INDIA                     .....Respondent

27
+       W.P.(C) 1888/2021

        G.L. INSTITUTE OF PHARMACY                      .....Petitioner

                                             versus

        PHARMACY COUNCIL OF INDIA                     .....Respondent

29
+       W.P.(C) 1894/2021

        DR. ARUN MOTGHARE COLLEGE
        OF PHARMACY (B.PHARMACY)                       ..... Petitioner

                                             versus

        PHARMACY COUNCIL OF INDIA                     .....Respondent




W.P.(C) 1596/2021& other connected matters                           Page 3 of 6
 32
+       W.P.(C) 1901/2021

        PANDIT ASHOK KUMAR MISHRA
        INSTITUTE OF MEDICAL SCIENCE                    .....Petitioner

                                             versus

        PHARMACY COUNCIL OF INDIA                     .....Respondent

33
+       W.P.(C) 1903/2021

        DR. ARUN MOTGHARE DIPLOMA
        IN PHARMACY (D.PHARMACY)                       ..... Petitioner

                                             versus

        PHARMACY COUNCIL OF INDIA                     .....Respondent

35
+       W.P.(C) 1906/2021

        KRISHNA ANURAGINI INSTITUTE OF
        MEDICAL SCIENCE                                 .....Petitioner

                                             versus

        PHARMACY COUNCIL OF INDIA                     .....Respondent

36
+       W.P.(C) 1907/2021

        RAMBHA COLLEGE OF PHARMACY                      .....Petitioner

                                             versus

        PHARMACY COUNCIL OF INDIA                     .....Respondent




W.P.(C) 1596/2021& other connected matters                           Page 4 of 6
 41
+       W.P.(C) 1915/2021

        RAM SAJEEVAN SAVITRI DEVI
        INSTITUTE OF MEDICAL SCIENCE                         .....Petitioner

                                             versus

        PHARMACY COUNCIL OF INDIA                          .....Respondent

52
+       W.P.(C) 1934/2021

        KAMAYANI PHARMACY COLLEGE                            .....Petitioner

                                             versus

        PHARMACY COUNCIL OF INDIA                          .....Respondent

Present: Mr. Sanjay Sharawat, Advocate for petitioner in Item No. 2, 12,
13, 15, 16, 21, 23 and 25 to 27.
Mr. Rana Pratap Singh, Advocate for petitioner in Item 14.
Mr. Ravi Kant, Advocate for petitioner in Item 29, 32, 33, 35, 36, 41 and 52.
Mr. Zoheb Hossain, Advocate for the respondent

CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN

                        ORDER

% 12.02.2021 The proceedings in the matter have been conducted through video conferencing.

CM APPL. 5271/2021 in W.P.(C)1832/2021 (for interim direction) In view of the judgment of the Hon'ble Division Bench dated 22.12.2020, passed in LPA 317/2020 [Jagannath Institute of Pharmacy vs. W.P.(C) 1596/2021& other connected matters Page 5 of 6 Pharmacy Council of India & Anr.] and connected matters, this application is dismissed.

W.P.(C) 1596/2021 with W.P.(C) 1757/2021,W.P.(C) 1768/2021, W.P.(C) 1832/2021,W.P.(C) 1833/2021,W.P.(C) 1834/2021, W.P.(C) 1864/2021, W.P.(C) 1877/2021, W.P.(C) 1884/2021,W.P.(C) 1885/2021,W.P.(C) 1888/2021,W.P.(C) 1894/2021, W.P.(C) 1901/2021,W.P.(C) 1903/2021,W.P.(C) 1906/2021,W.P.(C) 1907/2021, W.P.(C) 1915/2021,W.P.(C) 1934/2021 Issue notice. Mr. Zoheb Hossain, learned counsel, accepts notice for the respondents.

List alongwith connected matters on 17.03.2021.

PRATEEK JALAN, J FEBRUARY 12, 2021 'j' W.P.(C) 1596/2021& other connected matters Page 6 of 6